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Jammu & Kashmir High Court - Srinagar Bench

Mohammad Sidiq Lone & Ors. vs . Mr. Shalin Kabra & Anr. on 22 April, 2019

Author: Rashid Ali Dar

Bench: Rashid Ali Dar

Serial No.128
Suppl List
                   HIGH COURT OF JAMMU AND KASHMIR
                             AT SRINAGAR
IA No.01/2019 in
CPSW No.233/2016
                                                                     Date of Order:22.04.2019
  Mohammad Sidiq Lone & ors.               Vs.                   Mr. Shalin Kabra & anr.
Coram:
           Hon'ble Mr Justice Rashid Ali Dar, Judge.
Appearance:
For the Petitioner/Appellant(s)   Mr. R. A. Jan, Sr. Adv. With Mr. Suhaib, Adv.
For the Respondent(s):            Mr. N. H. Shah, Sr. AAG.

List the instant IA along with main petition on 21st of May, 2019.

(Rashid Ali Dar) Judge Srinagar 22.04.2019 "Bhat Altaf, PS"

MOHAMMAD ALTAF BHAT 2019.04.23 10:07 I attest to the accuracy and integrity of this document