Jammu & Kashmir High Court - Srinagar Bench
Mohammad Sidiq Lone & Ors. vs . Mr. Shalin Kabra & Anr. on 22 April, 2019
Author: Rashid Ali Dar
Bench: Rashid Ali Dar
Serial No.128
Suppl List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
IA No.01/2019 in
CPSW No.233/2016
Date of Order:22.04.2019
Mohammad Sidiq Lone & ors. Vs. Mr. Shalin Kabra & anr.
Coram:
Hon'ble Mr Justice Rashid Ali Dar, Judge.
Appearance:
For the Petitioner/Appellant(s) Mr. R. A. Jan, Sr. Adv. With Mr. Suhaib, Adv.
For the Respondent(s): Mr. N. H. Shah, Sr. AAG.
List the instant IA along with main petition on 21st of May, 2019.
(Rashid Ali Dar) Judge Srinagar 22.04.2019 "Bhat Altaf, PS"
MOHAMMAD ALTAF BHAT 2019.04.23 10:07 I attest to the accuracy and integrity of this document