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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(1) in Kerala Munnar Special Tribunal (Procedure) Regulations, 2011

(1)Every suit or other proceedings transferred or referred to the Tribunal shall upon such transfer or reference shall on receipt by the Registrar or other authorized officer be registered as Original Petitions before the Tribunal and numbered serially.