Delhi High Court - Orders
Management Of Samrat Hotel And Anr vs All India Itdc Mazdoor Jant Union And Ors on 14 February, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13297/2019 and CM APPL. Nos.54069/2019, 44441/2021
and 65460/2023
MANAGEMENT OF SAMRAT HOTEL AND ANR. ..... Petitioners
Through: Mr.Ravi Sikri, Senior Advocate with
with Ms. Sumitra Choudhary, Mr.
Deepank Yadav, Ms. Kanak Grover
andr. Raghav Raman, Advocates
versus
ALL INDIA ITDC MAZDOOR JANT UNION AND ORS
..... Respondents
Through: Mr.A.P. Dhamija, Mr.J.P. Singh and
Ms.Tanya Sharma , Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 14.02.2024 Learned senior counsel appearing on behalf of the petitioners submitted that the petitioners have filed an application seeking clarification of the order dated 22nd October, 2022 vide diary No. E-394415/2024, however, the same is not on record.
Learned counsel appearing on behalf of the petitioners is directed to assist the Registry to get the same placed on record.
List on 4th March, 2024.
CHANDRA DHARI SINGH, J FEBRUARY 14, 2024 SV/RYP Click here to check corrigendum, if any This is a digitally signed order.
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