Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Madhya Pradesh - Subsection Section 37(4) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973 (4)The foregoing provisions of this chapter shall so far as may be applicable apply to an application made under sub-section (3).
