Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(ii) in Sarva Shiksha Abhiyan (ii)In place of AIE Centres, facilities for 'Special Training' will be provided to out-of-school children, who have been admitted to school, to enable them to cope with age-appropriate enrollment and participation in regular elementary schools.
