Madhya Pradesh High Court
Vijay Kulhara vs The State Of Madhya Pradesh on 13 January, 2020
Author: Rajeev Kumar Dubey
Bench: Rajeev Kumar Dubey
1 MCRC-54928-2019
The High Court Of Madhya Pradesh
MCRC-54928-2019
(VIJAY KULHARA AND OTHERS Vs THE STATE OF MADHYA PRADESH)
1
Jabalpur, Dated : 13-01-2020
Shri Pawan Gujar, learned counsel for the applicant.
Shri Mahendra Choubey, learned GA for the respondent-State.
Case diary is available. Learned counsel for the applicant seeks time to argue the matter. Prayer is allowed.
List the matter in the next week.
(RAJEEV KUMAR DUBEY) JUDGE mn Digitally signed by MANOJ NAIR Date: 14/01/2020 10:34:53