Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

State Consumer Disputes Redressal Commission

The National Ins.Co.Ltd. vs Prembai Veliji Halai on 22 January, 2013

§i?'*?'«a,%x:~r~:, §g§;zs#%.:.:r:: m:£s?\ia éififi 3:

e.' . £:»~sg, a%i$aT§. §:;§§g§§j}f k -xv ' ." - \' NC' \'::'.~)\' '39" \' "' :\'«.\C- ' ~: mt *~'ix.'i5i Q.-§ssL§ ».~:~\.; a 35*"
* :\ .
'E'. -%§1~*§=;$&Iii1§, 1"

'cw ..* >§i$--"§ yr'-Mo. . ' . is 'I. "L _ , > ' Q." - ' > '-.§ «§ ' \' "V .3' <«;.'F'-A. I' . ~~aus+;£:'>§;<=:x»:. ~"§i,E53.§s. a 252m; 3:. &§<>5:~é::i~>is.

-- Q;