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Central Administrative Tribunal - Bangalore

T Ramachandra vs South Western Railway on 12 March, 2025

                           1
                                   MA.No.170/00027/2025/CAT/BANGALORE




          CENTRAL ADMINISTRATIVE TRIBUNAL
            BANGALORE BENCH, BENGALURU

      MISCELLANEOUS APPLICATION NO.170/00027/2025
                                  IN
         ORIGINAL APPLICATION NO.170/00454/2023

         DATED THIS THE 12th DAY OF MARCH, 2025

CORAM:

HON'BLE MRS. JUSTICE S. SUJATHA, MEMBER (J)

  T. Ramachandra
  S/o Veerabadrappa
  Aged 64 years
  Retired Senior Technician (Electrical)
  S.W. Railway, Bengaluru
  R/A #26, Ananda Reddy Layout
  Medarahalli
  Near R R Nursing College
  Chikkabanavara
  Bengaluru-560090                                   ....Applicant

(By Advocate Shri K Shivakumar)

Vs.

  1.    Union of India represented by
  General Manager, S.W. Railway
  Rail Soudha, Gadag Road
  Hubballi-580020.

  2.   Senior Divisional Personnel Officer
  S.W. Railway, Divisional Office
  Bengaluru-560023                                   .... Respondents

(By Shri H R Sreedhara, ACGSC)




                MEET GIRI
      MEET      CAT BANGALORE
                2025.03.20
       GIRI     15:26:00+05'30'
                                 2
                                      MA.No.170/00027/2025/CAT/BANGALORE


                           O R D E R (ORAL)

              PER: JUSTICE S. SUJATHA, MEMBER (J)

Learned counsel appearing for both sides jointly submit that revised PPO has been issued to the applicant in compliance with the order passed by this Tribunal in OA No. 454/2023 dated 25.07.2024 and accordingly seeks for disposal of the MA as having rendered infructuous. Compliance memo has been filed by the learned counsel Shri H R Sreedhara appearing for respondents in this regard.

2. The said submission is placed on record. Accordingly, MA No. 27/2025 stands dismissed as having rendered infructuous.





                                            (JUSTICE S. SUJATHA)
                                                 MEMBER (J)

     /mg/




                    MEET GIRI
        MEET        CAT BANGALORE
                    2025.03.20
         GIRI       15:26:00+05'30'