Central Administrative Tribunal - Bangalore
T Ramachandra vs South Western Railway on 12 March, 2025
1
MA.No.170/00027/2025/CAT/BANGALORE
CENTRAL ADMINISTRATIVE TRIBUNAL
BANGALORE BENCH, BENGALURU
MISCELLANEOUS APPLICATION NO.170/00027/2025
IN
ORIGINAL APPLICATION NO.170/00454/2023
DATED THIS THE 12th DAY OF MARCH, 2025
CORAM:
HON'BLE MRS. JUSTICE S. SUJATHA, MEMBER (J)
T. Ramachandra
S/o Veerabadrappa
Aged 64 years
Retired Senior Technician (Electrical)
S.W. Railway, Bengaluru
R/A #26, Ananda Reddy Layout
Medarahalli
Near R R Nursing College
Chikkabanavara
Bengaluru-560090 ....Applicant
(By Advocate Shri K Shivakumar)
Vs.
1. Union of India represented by
General Manager, S.W. Railway
Rail Soudha, Gadag Road
Hubballi-580020.
2. Senior Divisional Personnel Officer
S.W. Railway, Divisional Office
Bengaluru-560023 .... Respondents
(By Shri H R Sreedhara, ACGSC)
MEET GIRI
MEET CAT BANGALORE
2025.03.20
GIRI 15:26:00+05'30'
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MA.No.170/00027/2025/CAT/BANGALORE
O R D E R (ORAL)
PER: JUSTICE S. SUJATHA, MEMBER (J)
Learned counsel appearing for both sides jointly submit that revised PPO has been issued to the applicant in compliance with the order passed by this Tribunal in OA No. 454/2023 dated 25.07.2024 and accordingly seeks for disposal of the MA as having rendered infructuous. Compliance memo has been filed by the learned counsel Shri H R Sreedhara appearing for respondents in this regard.
2. The said submission is placed on record. Accordingly, MA No. 27/2025 stands dismissed as having rendered infructuous.
(JUSTICE S. SUJATHA)
MEMBER (J)
/mg/
MEET GIRI
MEET CAT BANGALORE
2025.03.20
GIRI 15:26:00+05'30'