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Madhya Pradesh High Court

Ashaskiya Shikshan Sanstha Sanchalak ... vs The State Of Madhya Pradesh Department ... on 23 July, 2024

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

1 WP-25256-2022 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 25256 of 2022 (SARVA HITARTH ASHASHKIYA SIKSHAN SANSTHA SAMITI THROUGH ITS JOINT SECRETARY PRADEEP DUBEY Vs THE STATE OF MADHYA PRADESH DEPARTMENT OF SCHOOL EDUCATION AND OTHERS ) WP/25566/2022 Dated : 23-07-2024 None for the parties.

List after four weeks.

(VIJAY KUMAR SHUKLA) JUDGE soumya Signature Not Verified Signed by: SOUMYA RANJAN DALAI Signing time: 7/24/2024 9:41:53 AM