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[Cites 0, Cited by 0] [Section 1] [Entire Act]

British India - Subsection

Section 1(3) in British Nationality Act, 1948

(3)The following are the countries hereinafter referred to, that is to say.- Canada, Australia, New Zealand [* * * *] [Words "the Union of South Africa" omitted by South Africa Act, 1962 (10 and 11, Eliz. 2, C. 23), Section 1(1) [31-5-1962).] [*] [Word "Newfoundland" was repealed by 14 Geo. Vl, C. 5. Section 1 and Schedule.], India, Pakistan, [Federation of Rhodesia and Nyasaland] [Substituted for the words "Southern Rhodesia" by British Nationality Act. 1958 (6 and 7 Fliz. 2. C. 10).], Ceylon, [Nigeria] [Added by Nigeria Independence Act, 1960 (8 and 9. Eliz. 2. C. 55), Section 2(1)(a) [1-10-1960]], [Tanganyika [and Jamiaca] [Added by Tanganyika Independence Act, 1961 (10, Eliz. 2, C. 1). Section 2(1)(a) [9-12-1961].]] [Malaysia] [Substituted for "the Federation of Malay, the State of Singapore" by Malaysia Act, 1963 (1963. C. 35). Section 2(1) [16-9-1963].], [Kenya] [Added by Kenya Independence Act, 1963 (1963, C. 54), Section 2(l)(a) [3-12-1963].], [Malawi] [Added by Malawi Independence Act. 1964 (1964, C. 46), Section 2(1). ],[Malta,] [Added by Malta Independence Act, 1964 (1964, C. 86), Section 2(1).] [Guyana,] [Added by Guyana Independence Act, 1966 (1966, C. 14), Section 2(1) [12-5-1966].] [Botswana] [Added by Botswana Independence Act. 1966 (1966, C. 23), Section 3(l) (3-8-19661. ] [Lesotho,] [Added by Lesotho Independence Act, 1956 (1966, C. 24). Section 3(1) [3-8-19661.] [Singapore,] [Added by Singapore Act, 1966 (1966, C. 29). Section 1(2) and Sch. item 1 [9-8-1966]] [Barbados,] [ Added by Barbados Independence Act, 1966 (1966, C. 37). Section 2(1) [17.11-1966].] [and Mauritius] [Added by Mauritius Independence Act. 1968 (1968, C. 8), Section 2(1) [29-2-1968]. ].