Section 4(1)(c) in The U.P. Regulation of Cold Storages Act, 1976

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State of Uttar Pradesh - Subsection

Section 4(1)(c) in The U.P. Regulation of Cold Storages Act, 1976

(c)to advise the State Government in the matter of fixation, from time to time, of maximum charges for storing agricultural produce in the cold storage; and

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State of Uttar Pradesh - Subsection

Section 4(1)(c) in The U.P. Regulation of Cold Storages Act, 1976