Section 20 in The Bombay Secondary School Certificate Examination Act, 1948
20. Board to pay costs on account of pay, pension, etc. of Chairman, Secretary and other officers and servants.
- The Board shall pay every year out of its Fund to the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government such cost as the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government may determine on account of the pay, pension, leave and other allowances of the Chairman, Secretary and other officers and servants appointed under this Act.
