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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Rajasthan - Subsection

Section 95(2) in First Statutes of the University of Udaipur

(2)[ The term of members elected/appointed/nominated under statute 95(ii), (b)(iv) and (v) shall be three years.] [Substituted by Resolution No. 5, dated 9-5-1970 and approved by the Chancellor vide No. 388. dated 26-5-1970.]