Madhya Pradesh High Court
Shahjad vs The State Of Madhya Pradesh on 21 June, 2019
1 CRR-3837-2018 The High Court Of Madhya Pradesh CRR-3837-2018 (SHAHJAD Vs THE STATE OF MADHYA PRADESH) 16 Jabalpur, Dated : 21-06-2019 None for the applicant.
Earlier also on 10.5.2019 nobody was present on behalf of the applicant to prosecute this case. It appears that applicant is not interested in prosecuting this revision. This revision is not yet admitted. Hence, it is dismissed for want of prosecution.
(J. P. GUPTA) JUDGE HS Digitally signed by HEMANT SARAF Date: 21/06/2019 17:15:10