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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(3) in The Chhattisgarh Municipal Services (Scale of Pay and Allowances) Rules, 1967

(3)The date of next increment in the new scale will remain unaltered :Provided that in the case of a new entrant the pay will be fixed in the 'new scale' on the date of his appointment or on the date of his increment next follows this date as per his election.