Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Punjab - Subsection Section 46(2) in Punjab Self-Supporting Co-operative Societies Act, 2006 (2)The Board shall meet at such time and place, as the Chief Executive, may decide:Provided that the Board shall meet at least once in three months.
