Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 154] [Entire Act] State of West Bengal - Subsection Section 154(m) in Police Regulations, Calcutta, 1968 (m)The diary shall be closed at 06-00 hours and a carbon copy thereof shall be sent to the Subdivisional Assistant Commissioner with the daily dak for his perusal and orders.
