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Kerala High Court

Sisupalan. G vs Kizhuvilam Grama Panchayat on 7 December, 2018

Author: Shaji P.Chaly

Bench: Shaji P.Chaly

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

         THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

FRIDAY ,THE 07TH DAY OF DECEMBER 2018 / 16TH AGRAHAYANA,
                          1940

                  WP(C).No. 6451 of 2017




PETITIONERS:

     1     SISUPALAN. G, AGED 64 YEARS,
           S/O LATE GOPINATHAN,THIRUVONAM,
           KOONTHALLOOR, CHIRAYINKIL P.O,
           THIRUVANNATHAPURAM-695 304

     2     PRASOBHA SISUPALAN, AGED 58
           YEARS,W/O.SISUPALAN,
           THIRUVONAM,KOONTHALLOOR,CHIRAYINKIL
           P.O,THIRUVANTHAPURAM-695 304
           BY ADVS.
           SRI.AYYAPPAN SANKAR
           SMT.S.HRIDYA
           SRI.JAYAN JOHN




RESPONDENTS:

     1     KIZHUVILAM GRAMA PANCHAYAT, REPRESENTED BY
           SECRETARY,
           KIZHUVILAM GRAMA PANCHAYAT, MUDAPURAM P.O.,
           THIRUVANANTHAPURAM-695 304.
 WP(C).Nos. 6451/2017 & 13539/2017


                           ..2..


     2     SECRETARY
           KIZHUVILAM GRAMA PANCHAYAT, MUDAPURAM P.O.,
           THIRUVANANTHAPURAM-695304.

     3     PRESIDENT
           KIZHUVILAM GRAMA PANCHAYAT, MUDAPURAM P.O.,
           THIRUVANANTHAPURAM-695304.

     4     ENVIRONMENTAL ENGINEER
           KERALA STATE POLLUTION CONTROL BOARD, DISTRICT
           OFFICE, T.C.12/96(4,5), PLAMOODU JUNCTION,
           PATTOM, THIRUVANANTHAPURAM-695 304.

     5     GOPINATH
           AGED 89 YEARS
           S/O VELAYUDHAN, LAKHA NIVAS, KOONTHALLOOR,
           CHIRAYINKIL TALUK, THIRUVANANTHAPURAM-695 304.

     6     G.PADMAPRABHAN NAIR
           AGED 62 YEARS
           S/O GOPALAN NAIR, RESIDING AT SREENILAYAM,
           KOONTHALLOOR, CHIRAYINKIL TALUK,
           THIRUVANANTHAPURAM-695 304.

     7     LIJU GOPINATH
           AGED 34 YEARS
           S/O GOPINATHAN, NANDAVANAM, KOONTHALLOOR,
           CHIRAYINKIL TALUK, THIRUVANANTHAPURAM-695 304.

     8     ANIL.G
           AGED 46 YEARS
           S/O GOPINATHAN PILLAI, THIRUVATHIRA,
           KOONTHALLOOR, CHIRAYINKIL TALUK,
           THIRUVANANTHAPURAM-695 304.

     9     GIREESAN
           AGED 50 YEARS
           S/O KRISHNA PILLAI, VISHNU BHAVAN,
           KOONTHALLOOR, CHIRAYINKIL TALUK,
           THIRUVANANTHAPURAM-695 304.
 WP(C).Nos. 6451/2017 & 13539/2017


                           ..3..


     10    REGI.T
           SREE NILAYAM, KOONTHALLOOR, CHIRAYINKEEZHU PO,
           THIRUVANANTHAPURAM.

     11    SINDHU ANIL
           THIRUVATHIRA, KOONTHALLOOR, CHIRAYINKEEZHU PO,
           THIRUVANANTHAPURAM.

     12    RADHA V
           NANDAVANAM, KOONTHALLOOR, CHIRAYINKEEZHU PO,
           THIRUVANANTHAPURAM.

     13    AMBILI K
           VISHNU BHAVAN, KOONTHALLOOR, CHIRAYINKEEZHU
           PO, THIRUVANANTHAPURAM.

           BY ADVS.
           SMT.T.RESHMA
           SMT.R.BINDU
           SMT.S.SIKKY
           SRI.HARISH GOPINATH
           SRI.M.S.KALESH
           SRI.O.D.SIVADAS R1 TO R3
           SRI.R.S.KALKURA R5 TO R9
           SRI.NAVEEN T. R4


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 07.12.2018, ALONG WITH    WP(C).13539/2017, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).Nos. 6451/2017 & 13539/2017


                           ..4..


         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

         THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

FRIDAY ,THE 07TH DAY OF DECEMBER 2018 / 16TH AGRAHAYANA,
                          1940

                 WP(C).No. 13539 of 2017




PETITIONERS:

     1     SISUPALAN G
           AGED 64 YEARS
           S/O.LATE GOPINATHAN, THIRUVONAM, KOONTHALLOOR,
           CHIRAYINKIL P O, THIRUVANANTHAPURAM-695 304.

     2     PRASOBHA SISUPALAN
           AGED 58 YEARS
           W/O.SISUPALAN, THIRUVONAM, KOONTHALLOOR,
           CHIRAYINKIL P O, THIRUVANANTHAPURAM-695 304.

           BY ADVS.
           SRI.AYYAPPAN SANKAR
           SMT.S.HRIDYA
           SRI.JAYAN JOHN



RESPONDENTS:

     1     STATE OF KERALA
           REPRESENTED BY THE PRINCIPAL SECRETARY, LOCAL
           SELF GOVERNMENT DEPARTMENT, GOVERNMENT
           SECRETARIAT, THIRUVANANTHAPURAM-695 001.
 WP(C).Nos. 6451/2017 & 13539/2017


                           ..5..


     2     DEPUTY DIRECTOR OF PANCHAYATHS
           OFFICE OF THE DEPUTY DIRECTOR OF PANCHAYATHS,
           OPP.SMVHSS, OVERBRIDGE, THIRUVANANTHAPURAM-695
           014.

     3     KIZHUVILAM GRAMA PANCHAYATH
           REPRESENTED BY SECRETARY, KIZHUVILAM GRAMA
           PANCHAYATH OFFICE, MUDAPURAM P O,
           THIRUVANANTHAPURAM-695 304.

     4     SECRETARY
           KIZHUVILAM GRAMA PANCHAYATH, MUDAPURAM P O,
           THIRUVANANTHAPURAM-6953 04.

     5     KIZHUVILAM GRAMA PANCHAYATH COUNCIL
           REPRESENTED BY ITS PRESIDENT, KIZHUVILAM GRAMA
           PANCHAYATH OFFICE, MUDAPURAM,
           THIRUVANANTHAPURAM-695 304.

     6     PRESIDENT
           KIZHUVILAM GRAMA PANCHAYATH, MUDAPURAM P O,
           THIRUVANANTHAPURAM-695 304.

     7     ENVIRONMENTAL ENGINEER
           KERALA STATE POLLUTION CONTROL BOARD, DISTRICT
           OFFICE, T.C.12/96(4,5), PLAMOODU JUNCTION,
           PATTOM, THIRUVANANTHAPURAM-695 004.

     8     G.PADMAPRABHAN NAIR
           S/O GOPALAN NAIR, C.R.SREE NILAYAM,
           KOONTHALLOOR, CHIRAYINKIL POST,
           THIRUVANANTHAPURAM DIST, PIN-695 304.

     9     GIREEON
           S/O KRISHNAN NAIR, VISHNU BHAVAN,
           KOONTHALLOOR, CHIRAYINKIL POST,
           THIRUVANANTHAPURAM DIST, PIN-695 304.
 WP(C).Nos. 6451/2017 & 13539/2017


                           ..6..


     10    GOPINATHAN
           S/O VELAYUDHAN, LEKHA MANDIRAM, KOONTHALLOOR,
           CHIRAYINKIL POST, THIRUVANANTHAPURAM DIST,
           PIN-695 304.

     11    ANIL. G
           S/O GOPINATHAN PILLAI, 'THIRUVAATHIRA'
           KOONTHALLOOR, CHIRAYINKIL POST,
           THIRUVANANTHAPURAM DIST, PIN-695304.

     12    LIJU GOPINATHA
           S/O GOPINATH, 'NANDAVANAM' KOONTHALLOOR,
           CHIRAYINKIL POST, THIRUVANANTHAPURAM DIST,
           PIN-695 304.

     13    VIJUKUMAR V.S
           CHIRAYIL VEEDU, KOONTHALLOOR, CHIRAYINKIL
           POST, THIRUVANANTHAPURAM DIST, PIN-695 304.

     14    BABU K
           NEDUMGOTTUVILAKOM VEEDU, KOONTHALLOOR,
           CHIRAYINKIL POST, THIRUVANANTHAPURAM DIST,
           PIN-695 304.

     15    SANTHOSH GS
           AJAYA BHAVAN, KOONTHALLOOR, CHIRAYINKIL POST,
           THIRUVANANTHAPURAM DIST, PIN-695 304.

     16    BINDU.R
           LEKHA MANDIRAM, KOONTHALLUR, CHIRAYINKEEZHU
           P.O., THIRUVANANTHAPURAM DISTRICT.

     17    SATHYABHAMA
           LEKHA MANDIRAM, KOONTHALLUR, CHIRAYINKEEZHU
           P.O., THIRUVANANTHAPURAM DISTRICT.

     18    AJITHAKUMARI
           D/O PRAKARAN NAIR, AGED 57 YEARS, AJAYA
           BHAVAN, KOONTHALLUR, CHIRAYINKEEZHU P.O.,
           THIRUVANANTHAPURAM DISTRICT.
 WP(C).Nos. 6451/2017 & 13539/2017


                           ..7..


     19    SHEELA K
           NEDUNGOTH VILAKAM, KOONTHALLUR, CHIRAYINKEEZHU
           P.O., THIRUVANANTHAPURAM DISTRICT.

           BY ADVS.
           SRI. T.NAVEEN SC, KERALA STATE POLLUTION
           CONTROL BOARD,
           SMT.P.ANJANA
           SMT.R.BINDU
           SRI.HARISH GOPINATH
           SRI.M.S.KALESH
           SRI.O.D.SIVADAS R3 TO R6
           SRI.R.S.KALKURA ADDL.R8 TO R15
           SRI. T.NAVEEN SC KERALA STATE POLLUTION
           CONTROL BOARD
           SRI.P.M.MANOJ SR.GP


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 07.12.2018, ALONG WITH WP(C).6451/2017, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).Nos. 6451/2017 & 13539/2017


                                ..8..




                            JUDGMENT

These Writ petitions are posted before this Court along with the other connected Writ Petitions. However, the learned counsel for the petitioner appearing in these Writ Petitions submitted that, these Writ Petitions relate to licencing by the Panchayath for the year 2016- 2017 and 2017-2018 and the subject matter of these Writ Petitions have already become infructuous.

Therefore, I do not propose to proceed any further with the Writ Petitions. The said Writ Petitions are dismissed as infructuous.

Sd/-

SHAJI P.CHALY JUDGE PR/07.12.2018