Kerala High Court
Sisupalan. G vs Kizhuvilam Grama Panchayat on 7 December, 2018
Author: Shaji P.Chaly
Bench: Shaji P.Chaly
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY ,THE 07TH DAY OF DECEMBER 2018 / 16TH AGRAHAYANA,
1940
WP(C).No. 6451 of 2017
PETITIONERS:
1 SISUPALAN. G, AGED 64 YEARS,
S/O LATE GOPINATHAN,THIRUVONAM,
KOONTHALLOOR, CHIRAYINKIL P.O,
THIRUVANNATHAPURAM-695 304
2 PRASOBHA SISUPALAN, AGED 58
YEARS,W/O.SISUPALAN,
THIRUVONAM,KOONTHALLOOR,CHIRAYINKIL
P.O,THIRUVANTHAPURAM-695 304
BY ADVS.
SRI.AYYAPPAN SANKAR
SMT.S.HRIDYA
SRI.JAYAN JOHN
RESPONDENTS:
1 KIZHUVILAM GRAMA PANCHAYAT, REPRESENTED BY
SECRETARY,
KIZHUVILAM GRAMA PANCHAYAT, MUDAPURAM P.O.,
THIRUVANANTHAPURAM-695 304.
WP(C).Nos. 6451/2017 & 13539/2017
..2..
2 SECRETARY
KIZHUVILAM GRAMA PANCHAYAT, MUDAPURAM P.O.,
THIRUVANANTHAPURAM-695304.
3 PRESIDENT
KIZHUVILAM GRAMA PANCHAYAT, MUDAPURAM P.O.,
THIRUVANANTHAPURAM-695304.
4 ENVIRONMENTAL ENGINEER
KERALA STATE POLLUTION CONTROL BOARD, DISTRICT
OFFICE, T.C.12/96(4,5), PLAMOODU JUNCTION,
PATTOM, THIRUVANANTHAPURAM-695 304.
5 GOPINATH
AGED 89 YEARS
S/O VELAYUDHAN, LAKHA NIVAS, KOONTHALLOOR,
CHIRAYINKIL TALUK, THIRUVANANTHAPURAM-695 304.
6 G.PADMAPRABHAN NAIR
AGED 62 YEARS
S/O GOPALAN NAIR, RESIDING AT SREENILAYAM,
KOONTHALLOOR, CHIRAYINKIL TALUK,
THIRUVANANTHAPURAM-695 304.
7 LIJU GOPINATH
AGED 34 YEARS
S/O GOPINATHAN, NANDAVANAM, KOONTHALLOOR,
CHIRAYINKIL TALUK, THIRUVANANTHAPURAM-695 304.
8 ANIL.G
AGED 46 YEARS
S/O GOPINATHAN PILLAI, THIRUVATHIRA,
KOONTHALLOOR, CHIRAYINKIL TALUK,
THIRUVANANTHAPURAM-695 304.
9 GIREESAN
AGED 50 YEARS
S/O KRISHNA PILLAI, VISHNU BHAVAN,
KOONTHALLOOR, CHIRAYINKIL TALUK,
THIRUVANANTHAPURAM-695 304.
WP(C).Nos. 6451/2017 & 13539/2017
..3..
10 REGI.T
SREE NILAYAM, KOONTHALLOOR, CHIRAYINKEEZHU PO,
THIRUVANANTHAPURAM.
11 SINDHU ANIL
THIRUVATHIRA, KOONTHALLOOR, CHIRAYINKEEZHU PO,
THIRUVANANTHAPURAM.
12 RADHA V
NANDAVANAM, KOONTHALLOOR, CHIRAYINKEEZHU PO,
THIRUVANANTHAPURAM.
13 AMBILI K
VISHNU BHAVAN, KOONTHALLOOR, CHIRAYINKEEZHU
PO, THIRUVANANTHAPURAM.
BY ADVS.
SMT.T.RESHMA
SMT.R.BINDU
SMT.S.SIKKY
SRI.HARISH GOPINATH
SRI.M.S.KALESH
SRI.O.D.SIVADAS R1 TO R3
SRI.R.S.KALKURA R5 TO R9
SRI.NAVEEN T. R4
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 07.12.2018, ALONG WITH WP(C).13539/2017, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).Nos. 6451/2017 & 13539/2017
..4..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY ,THE 07TH DAY OF DECEMBER 2018 / 16TH AGRAHAYANA,
1940
WP(C).No. 13539 of 2017
PETITIONERS:
1 SISUPALAN G
AGED 64 YEARS
S/O.LATE GOPINATHAN, THIRUVONAM, KOONTHALLOOR,
CHIRAYINKIL P O, THIRUVANANTHAPURAM-695 304.
2 PRASOBHA SISUPALAN
AGED 58 YEARS
W/O.SISUPALAN, THIRUVONAM, KOONTHALLOOR,
CHIRAYINKIL P O, THIRUVANANTHAPURAM-695 304.
BY ADVS.
SRI.AYYAPPAN SANKAR
SMT.S.HRIDYA
SRI.JAYAN JOHN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY, LOCAL
SELF GOVERNMENT DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
WP(C).Nos. 6451/2017 & 13539/2017
..5..
2 DEPUTY DIRECTOR OF PANCHAYATHS
OFFICE OF THE DEPUTY DIRECTOR OF PANCHAYATHS,
OPP.SMVHSS, OVERBRIDGE, THIRUVANANTHAPURAM-695
014.
3 KIZHUVILAM GRAMA PANCHAYATH
REPRESENTED BY SECRETARY, KIZHUVILAM GRAMA
PANCHAYATH OFFICE, MUDAPURAM P O,
THIRUVANANTHAPURAM-695 304.
4 SECRETARY
KIZHUVILAM GRAMA PANCHAYATH, MUDAPURAM P O,
THIRUVANANTHAPURAM-6953 04.
5 KIZHUVILAM GRAMA PANCHAYATH COUNCIL
REPRESENTED BY ITS PRESIDENT, KIZHUVILAM GRAMA
PANCHAYATH OFFICE, MUDAPURAM,
THIRUVANANTHAPURAM-695 304.
6 PRESIDENT
KIZHUVILAM GRAMA PANCHAYATH, MUDAPURAM P O,
THIRUVANANTHAPURAM-695 304.
7 ENVIRONMENTAL ENGINEER
KERALA STATE POLLUTION CONTROL BOARD, DISTRICT
OFFICE, T.C.12/96(4,5), PLAMOODU JUNCTION,
PATTOM, THIRUVANANTHAPURAM-695 004.
8 G.PADMAPRABHAN NAIR
S/O GOPALAN NAIR, C.R.SREE NILAYAM,
KOONTHALLOOR, CHIRAYINKIL POST,
THIRUVANANTHAPURAM DIST, PIN-695 304.
9 GIREEON
S/O KRISHNAN NAIR, VISHNU BHAVAN,
KOONTHALLOOR, CHIRAYINKIL POST,
THIRUVANANTHAPURAM DIST, PIN-695 304.
WP(C).Nos. 6451/2017 & 13539/2017
..6..
10 GOPINATHAN
S/O VELAYUDHAN, LEKHA MANDIRAM, KOONTHALLOOR,
CHIRAYINKIL POST, THIRUVANANTHAPURAM DIST,
PIN-695 304.
11 ANIL. G
S/O GOPINATHAN PILLAI, 'THIRUVAATHIRA'
KOONTHALLOOR, CHIRAYINKIL POST,
THIRUVANANTHAPURAM DIST, PIN-695304.
12 LIJU GOPINATHA
S/O GOPINATH, 'NANDAVANAM' KOONTHALLOOR,
CHIRAYINKIL POST, THIRUVANANTHAPURAM DIST,
PIN-695 304.
13 VIJUKUMAR V.S
CHIRAYIL VEEDU, KOONTHALLOOR, CHIRAYINKIL
POST, THIRUVANANTHAPURAM DIST, PIN-695 304.
14 BABU K
NEDUMGOTTUVILAKOM VEEDU, KOONTHALLOOR,
CHIRAYINKIL POST, THIRUVANANTHAPURAM DIST,
PIN-695 304.
15 SANTHOSH GS
AJAYA BHAVAN, KOONTHALLOOR, CHIRAYINKIL POST,
THIRUVANANTHAPURAM DIST, PIN-695 304.
16 BINDU.R
LEKHA MANDIRAM, KOONTHALLUR, CHIRAYINKEEZHU
P.O., THIRUVANANTHAPURAM DISTRICT.
17 SATHYABHAMA
LEKHA MANDIRAM, KOONTHALLUR, CHIRAYINKEEZHU
P.O., THIRUVANANTHAPURAM DISTRICT.
18 AJITHAKUMARI
D/O PRAKARAN NAIR, AGED 57 YEARS, AJAYA
BHAVAN, KOONTHALLUR, CHIRAYINKEEZHU P.O.,
THIRUVANANTHAPURAM DISTRICT.
WP(C).Nos. 6451/2017 & 13539/2017
..7..
19 SHEELA K
NEDUNGOTH VILAKAM, KOONTHALLUR, CHIRAYINKEEZHU
P.O., THIRUVANANTHAPURAM DISTRICT.
BY ADVS.
SRI. T.NAVEEN SC, KERALA STATE POLLUTION
CONTROL BOARD,
SMT.P.ANJANA
SMT.R.BINDU
SRI.HARISH GOPINATH
SRI.M.S.KALESH
SRI.O.D.SIVADAS R3 TO R6
SRI.R.S.KALKURA ADDL.R8 TO R15
SRI. T.NAVEEN SC KERALA STATE POLLUTION
CONTROL BOARD
SRI.P.M.MANOJ SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 07.12.2018, ALONG WITH WP(C).6451/2017, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).Nos. 6451/2017 & 13539/2017
..8..
JUDGMENT
These Writ petitions are posted before this Court along with the other connected Writ Petitions. However, the learned counsel for the petitioner appearing in these Writ Petitions submitted that, these Writ Petitions relate to licencing by the Panchayath for the year 2016- 2017 and 2017-2018 and the subject matter of these Writ Petitions have already become infructuous.
Therefore, I do not propose to proceed any further with the Writ Petitions. The said Writ Petitions are dismissed as infructuous.
Sd/-
SHAJI P.CHALY JUDGE PR/07.12.2018