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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(20) in Gujarat Sales Tax (Amendment) Act, 1977

(20)for entry 76, the following entry shall be substituted, namely:-
1 2 3 4
"76. (1) Refrigerators and mechanical water coolers and component parts and accessories thereof:-    
  (a) of capacity upto 165 litres Fifteen paise in the rupee Fifteen paise in the rupee
  (b) of capacity over 165 litres Twenty paise in the rupee Twenty paise in the rupee
  (2) Deep freezers Twenty paise in the rupee Twenty paise in the rupee";