Section 22 in The Gujarat Agricultural Credit (Provision of Facilities) Act, 1979
22. Audit inquiry and inspection report of societies to be made available to banks.
- The Registrar shall draw the attention of a bank financing a co-operative society to the defects noticed in every audit or inquiry or inspection conducted under the Co-operative Societies Act, and shall also supply to the bank a copy of each of such audit, inquiry or inspection report if demanded in writing by it.
