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Bombay High Court

Shri. Sheriar Framroze Patel vs Shri. Sairus Adi Printer And Ors on 11 September, 2019

Author: K.K. Tated

Bench: K.K. Tated

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

       CIVIL APPLICATION IN FA NO. 3991 OF 2014
                          In
               FIRST APPEAL 197 OF 2013

 Mr. Sairus Adi Printer And Ors.                 ....Applicant
             V/S
 Mr. Jayant Shetty And Anr.                   ....Respondent

WITH CIVIL APPLICATION IN FA NO. 597 OF 2013 In FIRST APPEAL 1626 OF 2013 Shri. Sheriar Framroze Patel ....Applicant V/S Shri. Sairus Adi Printer And Ors ....Respondent WITH CIVIL APPLICATION IN FA NO. 737 OF 2013 In FIRST APPEAL 197 OF 2013 Shri. Jayant Shetty And Anr. ....Applicant V/S Shri. Sairus Adi Printer And Ors. ....Respondent WITH CIVIL APPLICATION IN FA NO. 4041 OF 2014 In FIRST APPEAL 170 OF 2013 Mr. Sairus Adi Printer And Ors. ....Applicant Page 1/3 ::: Uploaded on - 11/09/2019 ::: Downloaded on - 12/09/2019 23:30:50 ::: V/S Mr. Sheriar Framroze Patel ....Respondent WITH CIVIL APPLICATION IN FA NO. 600 OF 2013 In FIRST APPEAL 169 OF 2013 Shri. Sheriar Framroze Patel ....Applicant V/S Shri. Sairus Adi Printer And Ors ....Respondent WITH CIVIL APPLICATION IN FA NO. 602 OF 2013 In FIRST APPEAL 170 OF 2013 Shri. Sheriar Framroze Patel ....Applicant V/S Shri. Sairus Adi Printer And Ors ....Respondent WITH CIVIL APPLICATION IN FA NO. 4221 OF 2013 In FIRST APPEAL 1626 OF 2013 Shri. Sheriar Framroze Patel ....Applicant V/S Shri. Sairus Adi Printer And Ors ....Respondent WITH CA IN OTH.(MCA/TXA/CA/FERA) STAMP NO. 21580 OF 2019 In CIVIL APPLICATION IN FA 737 OF 2013 Page 2/3 ::: Uploaded on - 11/09/2019 ::: Downloaded on - 12/09/2019 23:30:50 ::: Mr. Sheriar Faramroze Patel ....Applicant V/S Mr. Jayant Shetty (deceased Named Deleated) ....Respondent And Anr.

Mr. V.S. Kapse i.b. Mr.Sameer Ramesh Bhalekar For Applicant Mr.Sunil.b. Ghatge For Respdts. For Respondent Ms. Sapna Krishnappa for R.No. 4 CORAM : K.K. TATED, J DATE : 11th September, 2019 P.C. :

At the request of learned advocate for the petitioners / respondent / applicant , Stand over to 20/09/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 11/09/2019 ::: Downloaded on - 12/09/2019 23:30:50 :::