Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(5) in West Bengal Thika Tenancy (Acquisition and Regulation) Act, 2001 (5)"khatal" means a place where cattle are kept or maintained for the purpose of trade or business including business in milk derived from such cattle;
