Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 46(1)] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(1)(n) in The Mental Healthcare Act, 2017

(n)two persons representing non-governmental organisations which provide services to persons with mental illness, to be nominated by the State Government- members.