Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 382] [Entire Act] State of Uttar Pradesh - Subsection Section 382(3) in The General Rules (Civil), 1957 (3)A search and inspection fee is paid by court-fee adhesive label of 6 paise and 25 paise, respectively vide item No. 31 to Appendix C-III of the U.P. Stamp Manual, 1945.
