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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(4) in Kolkata Municipal Corporation Act, 1980

(4)[ The members of each Borough Committee shall elect, in accordance with such procedure as may be determined by regulations, one of its members to be the Chairman of the Borough Committee.] [Substituted by Notification Act No. 22 of 2013, dated 10.1.2014 (w.e.f. 22.12.1983).]