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State of Uttar Pradesh - Section

Section 8 in The U.P. Prohibition (Excise) Gazetted Service Rules, 1982

8. Academic Qualification.

- A candidate for direct recruitment to the service must possess a Bachelors degree with Economics and Sociology of a recognised University and must also possess a good knowledge of Hindi in Devnagri script:Provided that preference will be given to candidates who possess one or more of the following qualifications :
(i)Master's or Higher Degree in Economics or Sociology or Social Welfare;
(ii)A recognised Degree or Diploma in Social Service, Applied Sociology, Social Science, Social Technique, Social Work or Social Service Administration;
(iii)A degree in Law;
(iv)Practical experience of Prohibition and Social Uplift.