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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(iii) in Cotton Ginning and Pressing Factories (Tamil Nadu Amendment) Act, 1948

(iii)after clause (e), the following clause shall be inserted, namely:- "(e-1) 'foreign substance' means a substance other than cotton lint, and includes cotton waste, but does not include cotton leaf or cotton seed;"