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Meghalaya High Court

M/S Rnb Carbides And Ferro vs . Union Of India & Ors on 15 October, 2018

Bench: Mohammad Yaqoob Mir, S.R. Sen

 Serial No.10
 Regular List
                      HIGH COURT OF MEGHALAYA
                          AT SHILLONG
WP (C) No.9/2015
                                               Date of Order: 15.10.2018
M/s RNB Carbides and Ferro             Vs.          Union of India & ors
Alloys Pvt. Ltd.
Coram:
      Hon'ble Mr. Justice Mohammad Yaqoob Mir, Chief Justice
      Hon'ble Mr. Justice S.R. Sen, Judge
Appearance:
For the Petitioner/Appellant(s)   : Mr. S Rana, Adv
For the Respondent(s)             : Mr. N Mozika, Adv

i) Whether approved for reporting in Yes/No Law journals etc.:

ii) Whether approved for publication in press: Yes/No Mr. N Mozika, learned counsel submits that at some point of time, he has filed Power of Attorney (Vakalatnama) on behalf of the petitioner therefore, it shall not be appropriate for him to appear on behalf of the respondents. Now, the respondents have instructed Mr. SC Keyal who has informed him that he shall appear before this Court on behalf of the respondents on the next date.

Post on 22.10.2018.





      (S.R. Sen)                        (Mohammad Yaqoob Mir)
        Judge                                Chief Justice
Meghalaya
15.10.2018
"Lam AR-PS"