Section 61(1)(i) in The Customs Act, 1962

[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(1)(i) in The Customs Act, 1962

(i)[ in the case of any goods which are not likely to deteriorate, the period specified in [clause (a) or clause (aa) or clause (b)] [may, on sufficient cause being shown, be extended-

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Union of India - Subsection

Section 61(1)(i) in The Customs Act, 1962