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Bombay Presidency - Section

Section 111 in Bombay Police Act, 1951

111. Obstructing or annoying passengers in the street. - No person shall wilfully push, press, hustle or obstruct any passenger in a street or public place or by violent movements, menacing gestures, wanton personal annoyance, screaming, shouting, wilfully frightening horses or cattle or otherwise disturbs the public peace or other.