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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Bihar - Subsection

Section 27(1) in Bihar Cinemas (Regulation) Rules, 1974

(1)Admission to the film exhibition in the cinema house shall be on a valid ticket or pass issued by the license or his duly authorised agent within the licensed premises:[Provided that the rate of admission fee to various classes in the cinema house alongwith the taxes thereon, be printed on the face of the ticket.]