Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 12 in The Tamil Nadu Electricity Regulatory Commission - Conduct of Business Regulations, 2004

12. Quorum.

- Except for initial procedural issues like notices, filing of copies and documents, the quorum of the Commission shall be two among the three Members. For all initial procedural issues, the quorum may be one Member.