Bombay High Court
Fereshte Sethna vs Piramal Fund Management Private ... on 13 February, 2019
Author: K.R.Shriram
Bench: K.R.Shriram
1/2 905.COMS-1049-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY AND ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL SUIT NO.1049 OF 2018
WITH
COMMERCIAL CHAMBER SUMMONS NO.186 OF 2019
IN
COMMERCIAL SUIT NO.1049 OF 2018
Fereshte Sethna ....Plaintiff
Vs.
Piramal Fund Management Pvt. Ltd. and Ors. ....Defendants
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Mr. Sagar Sarin I/b. Kameela Diler for plaintiff.
Mr. Deepan Jojo I/b. Wadia Ghandy and Company for defendant nos.1 and
11.
Ms. Neelima Kirve I/b. Ganesh and Company for defendant nos.3,4 and 5.
Mr. Yashesh Kamdar a/w. Mr. Tahir Prande I/b. Juris Consilis for defendant
nos.6, 12 and 13.
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CORAM : K.R.SHRIRAM, J.
DATE : 13th FEBRUARY 2019 P.C.: 1 In the order dated 6th February 2019, the following corrections to be carried out :
(a) Appearance for plaintiff to read as : "Mr. Sagar Sarin I/b. Kameela Diler for plaintiff".
(b) Appearance for defendant nos.1 and 11 to read as :
"Mr. Simil Purohit a/w. Ms. Kaidokht Vasania, Mr. Yash Dhakad I/b. Wadia Ghandy and Company for defendant nos.1 and 11".
(c) In paragraph 1, the words, "Mr. Purohit" to be replaced with "Mr. Sarin".
Gauri Gaekwad ::: Uploaded on - 14/02/2019 ::: Downloaded on - 15/02/2019 00:36:15 ::: 2/2 905.COMS-1049-2018.doc 2 Rest of the order remains unaltered. Original order to be corrected accordingly.
(K.R. SHRIRAM, J.) Gauri Gaekwad ::: Uploaded on - 14/02/2019 ::: Downloaded on - 15/02/2019 00:36:15 :::