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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Odisha - Subsection

Section 83(2)(b) in Orissa State Financial Corporation (Staff) Regulations, 1975

(b)The concession of encashment of ordinary leave shall be allowed once in a block period of 24 months, commencing from the 1st January 1975.