Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43(5)] [Section 43] [Entire Act] State of Odisha - Subsection Section 43(5)(c) in The Orissa Municipal Corporation Rules, 2004 (c)any fire work to be ignited within 100 feet of any part of the outer walls or such building or place.