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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Goa - Subsection

Section 48(7) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(7)He/She shall supply main answer book to the candidates by recording the signature on the front page of the answer book after necessary entry in Report 'A' specified by the Board and ask the candidate to fill in the details on the front pages of answer book and check the same. He/She shall obtain the signatures of the candidates on Report 'A' specified by the Board, before issuing main answer book and supplements.