Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madras High Court

Boonampalayam Majara Vadakkippatty ... vs The Superintendent Of Police on 4 May, 2023

Author: M.Dhandapani

Bench: M.Dhandapani, R.Vijayakumar

                                                                         W.P(MD)No.11414 of 2023


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 04.05.2023

                                                     CORAM:

                                  THE HONOURABLE MR.JUSTICE M.DHANDAPANI
                                                   AND
                                  THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                            W.P(MD)No.11414 of 2023

                     Boonampalayam Majara Vadakkippatty Villagers
                     for represented by G.Sendhan,
                     Trichy District.                                 ... Petitioner

                                                        Vs.

                     1.The Superintendent of Police,
                     office of the Superintendent of Police,
                     Trichy District.

                     2.The Inspector of Police,
                     Manachanallur Police Station,
                     Trichy District.                                 ... Respondents

                     PRAYER: Writ Petition filed under Article 226 of the Constitution of
                     India, praying this Court to issue a Writ of Mandamus, directing the
                     respondents herein to grant permission and give necessary police
                     protection for conducting Adal Padal Programme on 11.05.2023 in
                     connection with the Festival of Sri Muthumariyamman Temple, which is
                     situated at Oorkadu, Vadakkipatty, Boonampalayam, Manachanallur,
                     Trichy District on the basis of the petitioner's representation, dated
                     26.04.2023.


                     1/6
https://www.mhc.tn.gov.in/judis
                                                                                  W.P(MD)No.11414 of 2023



                                      For Petitioner  : Mr.P.Balasubramaniyan
                                      For Respondents : Mr.D.Gandhiraj
                                                        Special Government Pleader


                                                        ORDER

********** (Order of the Court was made by M.DHANDAPANI, J.) Mr.D.Gandhiraj, learned Special Government Pleader, takes notice on behalf of the respondents.

2. With the consent of both sides, this Writ Petition is taken up for final hearing at the admission stage itself.

3. Prayer in this writ petition reads as follows:

"For the reasons stated in the accompanying affidavit it is therefore prayed that this Hon'ble Court may be pleased to issue a WRIT OF MANDAMUS directing the respondents herein to grant permission and give necessary police protection for conducting Adal Padal Programme on 11.05.2023 in connection with the Festival of Sri Muthumariyamman Temple, 2/6 https://www.mhc.tn.gov.in/judis W.P(MD)No.11414 of 2023 which is situated at Oorkadu, Vadakkipatty, Boonampalayam, Manachanallur, Trichy District on the basis of the petitioner's representation, dated 26.04.2023 and pass such further or other orders as this Hon'ble Court may deem fit and proper in the circumstances of the case and thus render justice."

4. There will be a direction to the respondents to consider the application of the petitioner dated 26.04.2023 well in advance and grant permission with necessary police protection to conduct the festival followed by cultural programs including the dance program (Adal Padal) on 11.05.2023 between 7.00 p.m., and 10.00 p.m., at "Sri Muthumariyamman Temple”, which is situated at Oorkadu, Vadakkipatty, Boonampalayam, Manachanallur, Trichy District, subject to the following conditions :-

a)The event shall be conducted in an organized and peaceful manner without causing law and order problem.
b)There shall not be any obscene or vulgar scenes during the dance performance by any one of the participants or others;
c)The aadal padal Program shall be restricted between 7.00 pm., and 10.00 p.m.;
3/6

https://www.mhc.tn.gov.in/judis W.P(MD)No.11414 of 2023

d)If there is any violation of the above said conditions, the respondents or the duly authorised officer is entitled to take necessary action as per law and stop such performance and

e)In case if there is any discrepancy with regard to the date on which the program is to be conducted, it would be open to the respondent police to extend protection on some other day after giving due notice to the petitioner.

5.The Writ Petition is disposed of with the above directions. No costs.

                                                             [M.D.I.,J.]     [R.V.,J.]
                                                                      04.05.2023


                     Index              :Yes/No
                     Internet           :Yes/No
                     NCC                :Yes/No

                     cmr/ps




                     4/6

https://www.mhc.tn.gov.in/judis W.P(MD)No.11414 of 2023 To

1.The Superintendent of Police, office of the Superintendent of Police, Trichy District.

2.The Inspector of Police, Manachanallur Police Station, Trichy District.

5/6 https://www.mhc.tn.gov.in/judis W.P(MD)No.11414 of 2023 M.DHANDAPANI, J.

AND R.VIJAYAKUMAR, J.

cmr/ps ORDER MADE IN W.P(MD)No.11414 of 2023 04.05.2023 6/6 https://www.mhc.tn.gov.in/judis