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[Cites 0, Cited by 0] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(2) in The Oil Mines Regulations, 2017

(2)The owner, agent and manager of a mine shall ensure that adequate precaution is taken to protect the pipeline from washout, erosion, land slide, excessive load, impact or other likely hazards, which may cause serious movement or damage to the pipeline.