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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

International Treaty - Subsection

Section 11(1)(a) in The Geneva Conventions Act, 1960

(a)in fixing a term of imprisonment in respect of the offence, deduct from the term which it would otherwise have fixed any period during which the convicted person has been in custody in connection with that offence before the trial; and