Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Tamilnadu - Subsection Section 18(c) in Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017 (c)if the property manager is a company, name of the company, employee who can be contacted in relation to the tenancy agreement.
