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Supreme Court - Daily Orders

M/S Poly Medicure Ltd. vs M/S Brillio Technologies Pvt. Ltd on 7 January, 2021

Bench: D.Y. Chandrachud, Indira Banerjee, Sanjiv Khanna

     ITEM NO.19                           Court 5 (Video Conferencing)        SECTION XVII-A

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No.14306/2020

     (Arising out of impugned final judgment and order dated 15-06-2020
     in FA No. 1977/2019 passed by the National Consumers Disputes
     Redressal Commission, New Delhi)


     M/S POLY MEDICURE LTD.                                                  Petitioner(s)

                                                        VERSUS

     M/S BRILLIO TECHNOLOGIES PVT. LTD                                       Respondent(s)

     (With appln.(s) for IA No.122470/2020-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)


     Date : 07-01-2021 This petition was called on for hearing today.


     CORAM :
                                   HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                                   HON'BLE MS. JUSTICE INDIRA BANERJEE
                                   HON'BLE MR. JUSTICE SANJIV KHANNA


     For Petitioner(s)                    Ms.   Meenakshi Midha, Adv.
                                          Mr.   Shashank Garg, Adv.
                                          Mr.   Divyakant Lahoti, AOR
                                          Mr.   Kartik Lahoti, Adv.
                                          Mr.   Tariq Khan, Adv.
                                          Mr.   Kapil Midha, Adv.
                                          Ms.   Pritika Juneja, Adv.
                                          Ms.   Divya Behl, Adv.
                                          Mr.   Jaigopal Saboo, Adv.

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                O R D E R

1 Issue notice.

Signature Not Verified Digitally signed by Chetan Kumar Date: 2021.01.07 16:39:14 IST Reason:

(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Court Master