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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(3) in The Gujarat Technological University Act, 2007

(3)The committee so appointed under sub-section (2) shall within such time and in such manner as directed by the State Government, select three persons who it considers fit for being appointed as a Vice-Chancellor and shall recommend to the Chancellor the names of the persons so selected together with such other particulars it deems fit.