Section 74(6) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(6)The Compensation Officer shall maintain a register in Z.A. Form 36-A and enter therein the particulars prescribed therein on each day on which bonds are withdrawn from the Treasury/Sub-Treasury or deposited or redeposited therein. The Compensation Officer shall sign all the entries for each day and the Treasury/Sub-Treasury Officers signatures shall be obtained against each entry of deposit of bonds in the Treasury/Sub-Treasury.
