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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(3)(iii) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994

(iii)the pregnant woman has the previous history of exposure of potentially teratogenic drugs, radiation, infection or hazardous chemicals;