Supreme Court - Daily Orders
M/S Mahabir Rice And General Mills vs The Punjab State Warehousing ... on 6 February, 2018
ITEM NO.7 REGISTRAR COURT. 1 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Civil Appeal No(s). 6468/2016
M/S MAHABIR RICE AND GENERAL MILLS Appellant(s)
VERSUS
THE PUNJAB STATE WAREHOUSING CORPORATION LTD. Respondent(s)
Date : 06-02-2018 This appeal was called on for hearing today.
For Appellant(s)
Ms. Radhika Gautam, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service on the sole respondent is complete but no one has entered appearance.
Statement of case has not been filed by the parties and time has expired.
Registry to process the matter for listing before the Hon'ble Court as per rules.
KAPIL MEHTA Registrar 06.02.2018 hj Signature Not Verified Digitally signed by HEMA JOSHI Date: 2018.02.09 16:11:08 IST Reason: