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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(a) in Central Road Fund Act, 2000

(a)specify [the type of projects] [Substituted 'the projects' by Finance Act, 2018 (Act No. 13 of 2018) dated 29.3.2018.] in respect of which the funds may be disbursed under section 7;