Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 19 in The Rajasthan Legal Assistance (Scheduled Castes and Scheduled Tribes) Rules, 1969 19. Cases of Legal Assistance sanctioned under these rules will continue to be governed by them until their final disposal.
