Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(xxiii) in Jharkhand Co-operative Societies Rules, 2008

(xxiii)'Consumer Societies' means societies the core object of which is the procurement, processing and distribution of consumer goods to or the performance of other services for its members as also other customers.