Punjab-Haryana High Court
Sukhdev Singh And Others vs Haryana Power Generation Corporation ... on 9 January, 2014
Bench: Jasbir Singh, Harinder Singh Sidhu
In the High Court of Punjab and Haryana, at Chandigarh
Civil Writ Petition No. 16883 of 2006
Date of Decision: 9.1.2014
Sukhdev Singh and Others
... Petitioners
Versus
Haryana Power Generation Corporation Limited and Others
... Respondents
CORAM: Hon'ble Mr. Justice Jasbir Singh.
Hon'ble Mr. Justice Harinder Singh Sidhu.
Present: Mr. Anurag Goyal, Advocate for the petitioners.
Jasbir Singh, Judge For orders, see a separate detailed order of even date passed in Civil Writ Petition No. 16330 of 2005 titled as "Parveen Arora and Others v. Haryana Power Generation Corporation Limited and Others".
(Jasbir Singh) Judge (Harinder Singh Sidhu) Judge January 9, 2014 "DK"
Bhardwaj Deepak Kumar 2014.01.22 16:53 I attest to the accuracy and integrity of this document