- At the end of every quarter a certificate in the following terms shall be recorded upon the Deposit Registers, and signed by the Presiding Judge for every court ;I certify that I have personally carefully examined that the Register of Receipts/Repayments of Deposits, and that the entries are made therein with care and regularity.The objects of the examination are to see :(1)that all necessary entries are made and initialled at the time of the transaction ;(2)that no money is unnecessarily placed in deposit or remains there without good cause.
